Suneet Kumar, J. - (1.) Heard learned counsel for the parties.
(2.) The petition is being heard at the admission stage, on consent, without calling for counter affidavit, as per Rules of the Court.
(3.) Committee of Management Management of Janta Inter College Kotvakala District Kushinagar, an intermediate Institution duly recognized and in grant-in-aid of the State. The provisions of Intermediate Education Act, 1921 Act, 1921 and Regulations framed thereunder is applicable upon the Institution.;