B.AMIT STHALEKAR, J. - (1.) Heard Sri Manish Goyal, learned counsel for the appellant and Sri M.A. Qadeer, learned Senior Counsel assisted by Sri Shamim Ahmed for the respondents no. 1/1, 1/2, 1/3, 1/2/1, 1/4/2, 1/4/3, and 1/4/4.
(2.) This is the defendant's second appeal.
(3.) The memo of appeal states that the second appeal is against the judgment and decree dated 6.4.2017 passed by the court below in civil appeal no. 2 of 1995 arising out of original suit no. 10 of 1983.;