JUDGEMENT
Manoj Misra, J. -
(1.) Supplementary affidavit filed today, is taken on record.
(2.) Heard Sri Vishal Khandelwal for the petitioners; learned Standing Counsel for respondents 1, 2 and 4 to 8 and Sri Ashish Kumar Srivastava for respondent no.3.
(3.) Considering the proposed order as also the ground on which it is being passed, learned counsel for the respondents do not pray for time to file counter affidavit, therefore with the consent of learned counsel for the parties, this petition is being finally decided, at this stage itself.;
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