JUDGEMENT
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(1.) Heard Mr. Anupam Mehrotra, learned counsel for the petitioner, Mr. Saurabh Lavania, learned Advocate appearing on behalf of the respondent nos.1 and 2 as well as Mr. Sanjay Bhasin, learned Additional Chief Standing Counsel appearing on behalf of the respondent no.3.
(2.) The petitioner has assailed the order dated 12.05.2016 issued by the Registrar, King George's Medical University, Lucknow to the extent it is contrary to the Government Order dated 11.08.2015 since the order impugned dated 12.05.2016 provides the minimum pay scale as well as academic grade pay to the petitioner on the post of Professor lower to the pay scale and grade determined vide Government Order dated 11.08.2015.
(3.) Shorn off unnecessary details, we state the facts of the case in brief as under:;
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