NARENDRA KUMAR Vs. STATE OF U P & OTHER
LAWS(ALL)-2017-5-554
HIGH COURT OF ALLAHABAD
Decided on May 05,2017

NARENDRA KUMAR Appellant
VERSUS
State Of U P And Other Respondents

JUDGEMENT

Pankaj Naqvi, J. - (1.) Heard Sri Anoop Kumar, learned counsel for the applicant, Sri Balram Mishra, learned counsel for the informant and Sri S.A.S Abdi, the learned A.G.A.
(2.) This application under Section 482 Cr.P.C has been filed for quashing the proceedings of Criminal Case No.2325/2008 (State vs. Narendra Kumar and others), under Sections 419/420/467/468/471 IPC, P.S. Kotwali Khalilabad, Sant Kabir Nagar, pending in the court of Chief Judicial Magistrate, Sant Kabir Nagar.
(3.) Background facts are as under:-;


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