Devendra Kumar Arora, J. - (1.) Heard learned Counsel for the petitioners appearing in the afore-captioned writ petitions and the learned Standing Counsel for the respondents.
(2.) As in the aforesaid batch of writ petitions, common question of law and fact is involved, all the writ petitions were heard together and are being decided by a common judgment.
(3.) Ms. Aman Rizvi, petitioner in writ petition no. 8763 of 2016 (SS) has applied for the post of Staff Nurse, Blood Bank pursuance to the advertisement dated 3.3.2016 issued for appointment on various posts in district Shravasti under the National Health Scheme .After due process of selection, result dated 4.4.2016 was pasted on the notice Board in the office of the District Health Society, District Shravasti declaring the petitioner selected in the result declared after due approval of Chairman, District Health Society, Shravasti. Petitioners of writ petition no. 8765 of (SS) 2016, namely, Pankaj Kumar Sharma and Amit Kumar Chaudhary had applied for Senior Treatment Supervisor, Blood Storage Centre (Class-III) post and after due process of selection, petitioners were declared selected against the said post in the result declared on 4.4.2016. ;