RAM ROOP Vs. D D C & OTHERS
LAWS(ALL)-2017-11-72
HIGH COURT OF ALLAHABAD
Decided on November 15,2017

RAM ROOP Appellant
VERSUS
D D C And Others Respondents

JUDGEMENT

Manoj Misra, J. - (1.) Heard Sri Vishnu Singh for the petitioner; learned Standing Counsel for the respondents 1 and 2; and Sri K.M. Tripathi, holding brief of Sri Radhey Raman Mishra, for the contesting respondents 3 to 7.
(2.) With the consent of the learned counsel for the parties, this petition is being finally decided at the admission stage itself.
(3.) Briefly stated facts giving rise to the present petition are as follows:-;


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