COMMITTEE OF MANAGEMENT SHIA INTER COLLEGE Vs. STATE OF U P
LAWS(ALL)-2017-4-327
HIGH COURT OF ALLAHABAD
Decided on April 06,2017

Committee Of Management Shia Inter College Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

Shabihul Hasnain, J. - (1.) Heard Sri Rajat Rajan Singh and Sri Hari Om Singh for the appellants and Sri G. C. Verma for the respondents.
(2.) Since common questions of facts and law are involved in these three appeals, hence, they are being heard and decided together but mainly the arguments have been raised in Special Appeal No.170 of 2006.
(3.) These appeals have been filed against a common order dated 2.2.2006 passed by Hon'ble Single Judge in Writ Petition No.7828 (S/S) of 2004 (Smt. Samana Zaidi ] Committee of Management Shia Inter College, Lucknow through its Manager and others) and Writ Petition No.6362 (S/S) of 2004 (Smt. Kaneez Fatima Vs. Manager, Shia Inter College, Lucknow and others).;


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