DARSHAN SINGH AND ANOTHER Vs. STATE OF U P
LAWS(ALL)-2017-8-360
HIGH COURT OF ALLAHABAD
Decided on August 04,2017

Darshan Singh And Another Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

Abhai Kumar, J. - (1.) Vakalatnama on behalf of complainant has been filed by Smt. Pooja Tripathi and Sri Niraj Tripathi, Advocates, is taken on record.
(2.) Heard learned counsel for the applicants as well as learned AGA for the State and perused the record.
(3.) The applicant-Darshan Singh and Harpreet Singh seek bail in Case Crime No.200 of 2016, under Sections 420, 467, 468, 471, 386, 506 and 120B I.P.C., Police Station Ramraj, District Muzaffarnagar.;


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