U.P. KAR ADHIVAKTA SANGTHAN (REGD.) Vs. STATE OF U.P. AND 2 OTHERS
LAWS(ALL)-2017-8-503
HIGH COURT OF ALLAHABAD
Decided on August 24,2017

U.P. Kar Adhivakta Sangthan (Regd.) Appellant
VERSUS
State of U.P. and 2 Others Respondents

JUDGEMENT

- (1.) Heard Sri Naveen Chandra Gupta, learned counsel for the petitioner, Sri Krishna Agarwal, learned counsel appearing on behalf of respondent no.1 and Sri C.B. Tripathi, learned Special Counsel for the State of U.P.
(2.) The petitioner is an association of advocates and has preferred this petition in public interest.
(3.) The petition has been placed before us after nomination by the Hon'ble The Chief Justice.;


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