MODERN PIPE INDUSTRIES Vs. STATE OF U.P.
LAWS(ALL)-2017-8-287
HIGH COURT OF ALLAHABAD
Decided on August 24,2017

Modern Pipe Industries Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

PANKAJ MITHAL,J. - (1.) The short grievance in this petition is under the GST the petitioner has been registered as sole proprietor in place of a partnership firm. In the short counter affidavit filed on behalf of Respondents No. 1 to 4 in Paragraph 11 it has been stated that the Joint commissioner (IT) in the office of the Commissioner State Tax, Lucknow is expected to issue new GST ID/password to the petitioner as a partnership firm shortly whereupon necessary amendment in the registration certificate shall be made.
(2.) In view of the above, let necessary GST ID/password in the name of partnership firm be issued within a period of two weeks from today and the registration certificate be corrected within a week thereafter.
(3.) List this petition on 6th September, 2017.;


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