JUDGEMENT
VIJAY LAKSHMI,J. -
(1.) List revised.
No one appeared on behalf of O.P. No. 2, even in the revised call.
(2.) Heard Shri I.K. Chaturvedi, learned counsel for the applicants and learned A.G.A. Perused the records.
(3.) As this application under Section 482 Cr.P.C., 1973 is pending since the year 2004 and O.P. No. 2 has already filed his counter affidavit, which is available on record, I am deciding this application on merits after perusing all the averments made in the counter affidavit by the O.P. No. 2.;
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