RANJIT RAM Vs. STATE OF U.P. AND OTHERS

LAWS(ALL)-2017-5-440

HIGH COURT OF ALLAHABAD

Decided on May 25,2017

RANJIT RAM Appellant

VERSUS

State of U.P. and others Respondents

JUDGEMENT

SUDHIR AGARWAL,VIRENDRA KUMAR-II,JJ. - (1.) This is an application seeking condonation for delay in filing petition.
(2.) Heard.
(3.) Cause shown is sufficient.;

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