JUDGEMENT
SANGEETA CHANDRA, J. -
(1.) Heard Mr. Prabhakar Sinha, learned counsel for the petitioner and Mr. Ram Prakash Shukla, learned counsel for the Basic Shiksha Adhikari.
(2.) These two writ petitions have been filed by the same petitioner. In Writ A No. 36255 of 2002, the petitioner has prayed for quashing of the order dated 27.07.2002 passed by the Basic Shiksha Adhikari, Sant Ravi Das Nagar, Bhadohi. A further prayer has been made for issuance of mandamus commanding the Authorities to pay arrears of salary to the petitioner along with interest. In this writ petition, the challenge is mainly to the order dispensing with the services of the petitioner engaged as Assistant Teacher on compassionate grounds. In Writ A No. 52569 of 2015, the petitioner has prayed for grant of Pay Scale in B.T.C. Grade to the petitioner w.e.f. November, 2011 along with interest on the delayed payment of arrears.
(3.) The petitioner was initially engaged as Assistant Teacher on 28.10.1996 on fixed Pay Scale on compassionate grounds as his father late Uma Kant Pandey had died in harness in 1991. At the time when the petitioner was appointed, he had completed Uttar Madhyama (Class XII) from Sampoornanand Sanskrit Vishwa Vidhyalaya, Varanasi, but the Mark sheet issued to him incorrectly showed 30275 as his Roll number in place of 41318. The petitioner filed an application for correction of his Roll number to Sampoornanand Sanskrit Vishwa Vidhyalaya, but such correction was not made and in the meantime his application for compassionate appointment was processed and he was appointed as Assistant Teacher on 28.10.1996. Later on, correction was made by Sampoornanand Sanskrit Vishwa Vidhyalaya and a correct Mark sheet along with Pass Certificate was issued to the petitioner with Roll No. 41318, but when the petitioner submitted his Marksheet and Pass Certificate in 2001, the petitioner was issued a show cause notice for clarification as to how the petitioner had in his application mentioned Roll No. 30275. The petitioner was informed that on enquiry from Sampoornanand Sanskrit Vishwa Vidhyalaya by the respondents, it was found that on Roll No. 30275, the name of another person, Tej Pal Singh, son of Ram Kishun, has been mentioned.;
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