SUNITA AGARWAL,J. - (1.) Counter affidavit filed by Sri Rishi Chadha learned counsel appearing for the respondent/plaintiff No. 1 and 2 is taken on record.
(2.) Sri Amrish Sahai learned counsel appearing for the petitioner herein submits that he does not propose to file rejoinder affidavit as the dispute being raised in the present petition is legal in nature.
(3.) With the consent of the learned counsel for the parties, the matter has been heard for final disposal at the admission stage itself.;