Ritu Raj Awasthi, J. - (1.) Mr. Pradeep Kumar Pandey, learned counsel has put in appearance on behalf of opposite party no. 5 and files vakalatnama, the same is taken on record.
(2.) Short counter affidavit filed on behalf of opposite parties no. 1 to 4 by the learned Additional Chief Standing Counsel today in Court is also taken on record.
(3.) Learned counsel for petitioners submits that he does not want to file rejoinder affidavit.;