RITU RAJ AWASTHI,J. - (1.) Mr. Shailendra Singh Chauhan, Advocate has put in appearance on behalf of opposite party no.2.
(2.) Heard learned counsel for the petitioners as well as learned counsel for opposite party no.2.
(3.) This writ petition under Article 227 of Constitution of India has been filed challenging the order dated 31.3.2017, passed in pending Suit No.438 of 2011; Mirza Hussai v. Lucknow Nagar Nigam , which is pending in the court of learned Civil Judge (Senior Division), Mohanlalganj, Lucknow.;