RAIS AHMAD Vs. STATE OF U.P.
LAWS(ALL)-2017-2-159
HIGH COURT OF ALLAHABAD
Decided on February 13,2017

RAIS AHMAD Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

RAJAN ROY, J. - (1.) Supplementary affidavit filed on behalf of the petitioner is taken on record.
(2.) Shri Savitra Vardhan Singh, Advocate has filed his power on behalf of the opposite party no. 4 Nagar Nigam, Lucknow. The same is taken on record.
(3.) Heard learned counsel for the parties.;


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