THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW Vs. S/S PENTEX GREECE & CHEMICAL CO. PVT. LTD.
LAWS(ALL)-2017-5-419
HIGH COURT OF ALLAHABAD
Decided on
May 19,2017
The Commissioner Of Trade Tax U.P. Lucknow
Appellant
VERSUS
S/S Pentex Greece And Chemical Co. Pvt. Ltd.
Respondents
JUDGEMENT
ASHWANI KUMAR MISHRA,J. -
(1.) Ref: Delay Condonation Application
(2.) Heard learned counsel for the parties.
(3.) Delay in filing of the revision has been explained to the satisfaction of the Court, and is accordingly condoned.;
(2.) Heard learned counsel for the parties.
(3.) Delay in filing of the revision has been explained to the satisfaction of the Court, and is accordingly condoned.;
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