MOHAMMAD HADIS KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
LAWS(ALL)-2017-2-149
HIGH COURT OF ALLAHABAD
Decided on February 06,2017

Mohammad Hadis Khan Appellant
VERSUS
DEPUTY DIRECTOR OF CONSOLIDATION Respondents

JUDGEMENT

ANJANI KUMAR MISHRA, J. - (1.) Heard Shri Awadhesh Kumar Singh, learned counsel for the petitioner.
(2.) This writ petition has been filed seeking a writ of certiorari for quashing the order dated 30.11.2016, passed by the Deputy Director of Consolidation, in Revision No.14/20 of 2016-17.
(3.) The dispute in the writ petition pertains to plot No. 458/13, area 4 bigha, 15 biswa, situated in Mauja Sukrit, Pargana Ahraura, Tehsil Robertsganj, District Sonbhadra.;


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