JUDGEMENT
Sudhir Agarwal, J. -
(1.) Heard Sri S.S.L. Srivastava, learned counsel for petitioner, learned Standing Counsel for respondent-1, Sri Amit Chandra, learned counsel for respondent-11 and Sri Vidhu Bhushan Kalia, learned counsel for respondent-7.
(2.) This writ petition under Article 226 has been filed challenging promotion order dated 10.11.2000 issued by Chairman/Principal Secretary (Education), U.P. Government, Lucknow, in his capacity as Director, State Council of Education, Research and Training, U.P. Lucknow (hereinafter referred to as "SCERT"), promoting respondents 4 and 5 as Lecturer (Faculty Promotion) and respondents 9 and 10 as Production Assistant. It has also sought a relief requiring respondents 1, 2 and 3 to produce promotion orders of respondent 6 to 8 and 11 to 17 and to quash the same.
(3.) Petitioner has also sought a writ of mandamus commanding respondents to promote him against post of Engineering Assistant.;
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