JUDGEMENT
DR.DEVENDRA KUMAR ARORA,J. -
(1.) The present first appeal has been filed along with application for condonation of delay in filing the appeal (C.M. Application No. 69552 of 2017).
(2.) Cause shown in the affidavit filed in support of C.M. Application No. 69552 of 2017 is satisfactory.
(3.) Delay in filing the appeal is condoned.;
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