Karuna Nand Bajpayee, J. - (1.) This application under Section 482 Cr.P.C. has been filed seeking the quashing of entire proceeding in Complaint Case No. 1460 of 2007 (New No. 2309 of 2009) under Section 138 of N.I. Act, Police Station Sikendra, District Agra pending in the court of? Addl. Chief Judicial Magistrate, IInd, Agra.
(2.) Heard applicant's counsel and learned AGA.
(3.) Entire record has been perused.;