BANI SINGH Vs. STATE OF U.P. AND 3 OTHERS
LAWS(ALL)-2017-8-206
HIGH COURT OF ALLAHABAD
Decided on August 03,2017

BANI SINGH Appellant
VERSUS
State of U.P. and 3 Others Respondents

JUDGEMENT

B.AMIT STHALEKAR,J. - (1.) Civil Misc. Recall Application no. 59190 of 2016 dated 18.2.2016 is taken up.
(2.) Heard Dr. Akhilesh Kr. Sharma, learned counsel for the petitioner on the application.
(3.) This application has been filed seeking recall of the order dated 20.1.2016 whereby the writ petition was dismissed for want of prosecution.;


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