RAJASTHAN FABRICATORS Vs. ESTATE OFFICER, NORTH EASTERN RAILWAY AND OTHERS
LAWS(ALL)-2017-4-418
HIGH COURT OF ALLAHABAD
Decided on April 20,2017

Rajasthan Fabricators Appellant
VERSUS
Estate Officer, North Eastern Railway And Others Respondents

JUDGEMENT

Anil Kumar, J. - (1.) Matter is taken up in the revised list.
(2.) None appeared on behalf of the opposite parties.
(3.) Heard Shri Mohd. Arif Khan, learned Senior Advocate assisted by Shri Moiuddin Khan, learned counsel for the petitioner and perused the record.;


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