JUDGEMENT
Virendra Kumar, J. -
(1.) All these writ petitions involve common issues, therefore, same are being decided by a common judgment.
(2.) Brief facts giving rise to Writ Petition No.17859 (MB) of 2017 are as follows :-
(3.) This writ petition has been instituted for quashing impugned order dated 30.06.2017 passed by respondent No.2 whereby nomination of petitioner as Coordinator in District Science Club, Faizabad has been cancelled.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.