GOVIND RAM Vs. D.D.D.O.C.
LAWS(ALL)-2017-5-283
HIGH COURT OF ALLAHABAD
Decided on May 31,2017

GOVIND RAM Appellant
VERSUS
D.D.D.O.C. Respondents

JUDGEMENT

Ram Surat Ram (Maurya), J. - (1.)Heard Sri Jitendra Kumar, for the petitioners. Sri W.H. Khan and Sri Rajeev Gupta, who were appearing for the respondents, have now no instructions.
(2.)Writ B No. - 1725 of 1980 has been filed against orders of Consolidation Officer dated 08.05.1975, Assistant Settlement Officer, Consolidation dated 18.04.1978 and District Deputy Director of Consolidation dated 23.11.1979 passed in title proceeding under U.P. Consolidation of Holdings Act, 1953 (hereinafter referred to as the Act).
(3.)Writ B No. - 7665 of 1988 has been filed against orders of Consolidation Officer dated 16.01.1980, Settlement Officer, Consolidation dated 18.06.1981 and Joint Director of Consolidation dated 25.01.1988 passed in title proceeding under the Act. As both the writ petitions are between the same parties, in respect of same land as such both the writ petitions have been consolidated and heard together.


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