SANJEEV AGARWAL (EX Vs. DY. COMMISSIONER COMMERCIAL TAX, NOIDA AND 3 OTHERS

LAWS(ALL)-2017-7-210

HIGH COURT OF ALLAHABAD

Decided on July 03,2017

Sanjeev Agarwal (Ex Appellant

VERSUS

Dy. Commissioner Commercial Tax, Noida And 3 Others Respondents

JUDGEMENT

- (1.) Heard Sri Suyash Agarwal, learned counsel for the petitioner and Sri C.B. Tripathi, learned counsel for the respondent.
(2.) The pleadings exchanged between the parties have also been perused.
(3.) The petitioner is an Ex-Director of a company M/s Surya Vinayak Industries Limited.;

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