SHRI NATH Vs. IST ADDITIONAL DISTRICT JUDGE GONDA
LAWS(ALL)-2017-4-320
HIGH COURT OF ALLAHABAD
Decided on April 17,2017

SHRI NATH Appellant
VERSUS
Ist Additional District Judge Gonda Respondents

JUDGEMENT

ANIL KUMAR,J. - (1.) Matter is taken up in the revised list.
(2.) None appeared on behalf of the opposite party.
(3.) Heard Shri Mohd. Arif Khan, learned Senior Advocate assisted by Shri Mohd. Shadab Khan, learned counsel for the petitioner and perused the record.;


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