JUDGEMENT
Sangeeta Chandra, J. -
(1.) Heard Mr S.K. Srivastava, learned counsel for the petitioner-Mange Ram Chaudhary and Mr S.D. Shukla, learned counsel for the contesting respondent No. 7 and Mr Anil Kant Tripathi, learned Standing Counsel for the State-respondents.
(2.) These two writ petitions have been taken up together as they relate to the same controversy and have been filed by the same petitioner.
(3.) The facts as mentioned in Writ Petition No. 62419 of 2012 and Writ Petition No. 33487 of 2014 are being narrated herein-below together:;
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