JUDGEMENT
Om Prakash, J. -
(1.) Vakalatnama filed by Sri Vivek Prakash Mishra, advocate on behalf of the applicants is taken on record.
(2.) Supplementary affidavit filed today is also taken on record.
(3.) Heard Sri G.S. Chaturvedi, Senior Advocate assisted by Sri Vivek Prakash Mishra, learned counsel for the applicants and learned A.G.A. for the State.;
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