JUDGEMENT
B.AMIT STHALEKAR,J. -
(1.) Heard Sri Abrar Ahmad Siddiqui, learned counsel for the appellants.
(2.) This is the plaintiffs' second appeal.
(3.) The plaintiff-Smt Ramrati Yadav filed a suit for permanent injunction restraining the defendant/respondent from interfering in the land of the appellant to the East portion running from North to South of the plaintiff's house.;
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