CHANDRADEEP Vs. CHIEF REVENUE OFFICER/D.D.C. AND OTHERS
LAWS(ALL)-2017-1-119
HIGH COURT OF ALLAHABAD
Decided on January 09,2017

Chandradeep Appellant
VERSUS
Chief Revenue Officer/D.D.C. And Others Respondents

JUDGEMENT

Anjani Kumar Mishra, J. - (1.) Learned counsel appearing for the petitioner is Shri Ashutosh Kumar Singh. His name has wrongly been entered in the computer data base as Ashutosh Kumar Srivastava.
(2.) Computer section is directed to correct the name of counsel for the petitioner as Ashutosh Kumar Singh in place of Ashutosh Kumar Srivastava.
(3.) Heard learned counsel for the petitioner, Shri C.K. Rai, learned counsel appearing for the respondents and learned Standing Counsel for the State-respondents.;


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