JUDGEMENT
Karuna Nand Bajpayee, J. -
(1.) This application u/s 482 Cr.P.C. has been filed seeking the quashing of charge sheet dated 13.6.2012 as well as the entire proceedings arising out of Case Crime No. 359 of 2012 u/s 386 IPC, P.S. Cantt. District Gorakhpur pending in the Court of Chief Judicial Magistrate, Gorakhpur.
(2.) Heard applicant's counsel and learned AGA.
(3.) Entire record has been perused.;
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