HARI PRASAD GIRI Vs. BOARD OF REVENUE THRU SECY LKO
LAWS(ALL)-2017-3-123
HIGH COURT OF ALLAHABAD
Decided on
March 20,2017
Hari Prasad Giri
Appellant
VERSUS
Board Of Revenue Thru Secy Lko
Respondents
JUDGEMENT
RAJAN ROY, J. -
(1.) Heard.
(2.) Sri Gyanendra Kumar Pandey, Advocate appears for respondent nos.3, 4 and 5 by filing his vakalatnama which is taken on record.
(3.) Supplementary affidavit filed on behalf of opposite party no.6 is taken on record.;
(2.) Sri Gyanendra Kumar Pandey, Advocate appears for respondent nos.3, 4 and 5 by filing his vakalatnama which is taken on record.
(3.) Supplementary affidavit filed on behalf of opposite party no.6 is taken on record.;
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