PRATYUSH KUMAR,J. - (1.) Counter affidavit filed on behalf of Union of India (Senior Intelligence Officer, Directorate of Revenue Intelligence, Gorakhpur) is taken on record.
(2.) Learned counsel for the applicant states that she does not want to file rejoinder affidavit.
(3.) Heard learned counsel for applicant, Sri Sanjay Kumar Singh, learned counsel appearing for DRI and perused the record.;