JUDGEMENT
Prabhat Chandra Tripathi, J. -
(1.) Case called out. None responds on behalf of the petitioner. Sri Sudhir Kumar Singh, learned counsel for the respondent no.2 and learned A.G.A. for the respondent no.1 Stae of U.P. are present.
(2.) There is none on behalf of the petitioner to press this writ petition.
(3.) Heard learned counsel for the respondent no.2, learned A.G.A. for the State and perused the record.;
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