ARJUN PRASAD BIND Vs. BOARD OF REVENUE THRU ITS CHAIRMAN & 2 OTHERS
LAWS(ALL)-2017-5-324
HIGH COURT OF ALLAHABAD
Decided on May 30,2017

ARJUN PRASAD BIND Appellant
VERSUS
BOARD OF REVENUE THRU ITS CHAIRMAN And 2 OTHERS Respondents

JUDGEMENT

Suneet Kumar, J. - (1.) Heard learned counsel for the parties.
(2.) Learned counsel for the petitioner is permitted to array District Magistrate, Sant Ravidass Nagar (Bhadohi) as respondent no.4 during the course of the day.
(3.) The writ petition is being finally decided, on the consent, of parties without calling for counter affidavit.;


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