BALA KRISHNA NARAYANA,J. - (1.) Case called out in the revised list.
(2.) Sri Noor Mohammad, who was appointed as Amicus Curiae to argue this appeal on behalf of the appellant, is not present in the Court.
(3.) I, accordingly, revoke his engagement and appoint Sri A.R. Dubey, Advocate, as Amicus Curiae to argue this appeal on behalf of the appellant.;