THE COMMISSIONER, COMMERCIAL TAX Vs. S/S PATWARI ROADWAY PVT. LTD., DELHI
LAWS(ALL)-2017-7-208
HIGH COURT OF ALLAHABAD
Decided on
July 03,2017
The Commissioner, Commercial Tax
Appellant
VERSUS
S/S Patwari Roadway Pvt. Ltd., Delhi
Respondents
JUDGEMENT
SUNEET KUMAR,J. -
(1.) Sri Aditya Pandey has put in appearance on behalf of opposite party.
(2.) Affidavit of service filed today is taken on record.
(3.) The revision relates to the year 2016-17 under Section 48(7) of U.P. Value Added Tax Act.;
(2.) Affidavit of service filed today is taken on record.
(3.) The revision relates to the year 2016-17 under Section 48(7) of U.P. Value Added Tax Act.;
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