SUNEET KUMAR,J. - (1.) Heard Sri B.K. Pandey, learned Standing Counsel, appearing for the Revenue.
(2.) Despite notice, no one has put in appearance on behalf of the opposite party.
(3.) The instant revision arises from the order dated 20.2.2006, passed by the Trade Tax Tribunal in Second Appeal No. 613 of 2005 (2002-2003) under U.P. Trade Tax Act,1948.;