M/S CUBIX CONTROL SYSTEMS PVT LTD AND 2 ORS Vs. STATE OF U P AND ANOTHER
LAWS(ALL)-2017-5-519
HIGH COURT OF ALLAHABAD
Decided on May 23,2017

M/S Cubix Control Systems Pvt Ltd And 2 Ors Appellant
VERSUS
State Of U P And Another Respondents

JUDGEMENT

Pankaj Naqvi, J. - (1.) Restored.
(2.) Vakalatnama filed by Sri Ayush Khanna on behalf of applicants today is taken on record.
(3.) Heard Sri Rishi Kapoor holding brief of Sri Ayush Khanna for the applicants and Shri Raj Kumar Dhama for O.P. No.2.;


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