JUDGEMENT
Rajesh Dayal Khare, J. -
(1.) Counter affidavit dated 13.4.2017 filed by the learned counsel for the opposite party no.2, which is being taken on record.
(2.) Rejoinder affidavit dated 15.4.2017 filed by the learned counsel for the applicants, which is also being taken on record.
(3.) Heard learned counsel for the applicants and Sri Sudeep Harkauli, learned counsel for the opposite party no.2 and learned A.G.A.;
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