JUDGEMENT
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(1.) Heard Sri V.N. Pandey, learned counsel for the petitioner.
(2.) The petitioner is suffering from loco motor disability to the extent of 65%. He is otherwise qualified and eligible to hold a post of Post Graduate Teacher (Sociology) in the secondary school.
(3.) The petitioner by means of this petition is seeking quashing of the advertisement dated 22.3.2017 published by the Kendriya Vidyalaya, Varanasi Hindu University Campus, Varanasi inviting application for contractual appointment of a Post Graduate Teacher (Sociology) in the institution and the order dated 18.4.2017 passed by the Central Administrative Tribunal Allahabad Bench, Allahabad by which her original application challenging the aforesaid advertisement and for calling her for interview has been rejected.;
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