B. Amit Sthalekar, J. - (1.) Heard Sri K.P.S. Yadav, learned counsel for the petitioner and Sri J.S. Bundela, learned Standing Counsel for the respondents.
(2.) The petitioner is seeking a direction to the respondents to appoint him on the post of Safai Karmi.
(3.) According to the petitioner he had appeared in the selection for the post of Safai Karmi. The result was declared on 18.01.2009 in which the petitioner is shown to have been selected against Roll No.3124. It is stated that thereafter the petitioner was never given appointment.;