JUDGEMENT
ARUN TANDON,J. -
(1.) Ref: Civil Misc. Delay Condonation Application No. 293044 of 2017 Cause shown for the delay in filing of the Special Appeal is to the satisfaction of the Court.
Delay is condoned.
This application is allowed.
ORDER on Memo of Appeal
Sri Ashok Khare, Senior Advocate is present on behalf of the respondent. He prays for and is granted four weeks time to file counter affidavit, rejoinder affidavit if any be filed within two weeks thereafter.
(2.) Heard learned counsel for the parties.
(3.) This intra Court appeal has been filed against the judgment and order of the learned Single Judge dated 7.10.2016 passed in the writ petition No. 26607 of 2016.;
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