JUDGEMENT
SANGEETA CHANDRA,J. -
(1.) Heard Shri V.K. Singh, counsel for the petitioners assisted by Shri M.A. Ausaf, learned Standing Counsel for the State respondent Nos. 1 and 2 and Shri Santosh Kumar Chaubey assisting learned Senior Counsel Shri R.K. Ojha appearing for the respondent No. 3.
(2.) The learned counsel for petitioners has contended before this Court that undisputed election of the Committee of Management of the Society which runs an Institution known as Shivnath Inter College, Kusumhi, District Chandauli was held in 2005 in which the respondent no. 3-Krishnanand Yadav was elected as Manager and the petitioner no. 3 Munib Singh Yadav was elected as its President. The term of aforesaid Committee of Management elected in the year 2005 was up to 2010 but after 2010 no election of the Committee of Management of the Society was ever held.
(3.) Since no elections were being held for a long period, the petitioner no. 3 namely Munib Singh Yadav who was also President of the erstwhile Committee of Management called a meeting of the General Body on 16.01.2015 and held an election thereafter. In the newly elected Committee of Management the petitioner no. 3, Munib Singh Yadav, was elected as President and the petitioner no. 3, Subhash Singh Yadav, was elected as Manager. The entire papers along with his list of office-bearers was sent to the Assistant Registrar for approval and recognition.;
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