SMT. NAFEESUN NISHA AND 6 ORS. Vs. FIRST ADDITIONAL DISTRICT JUDGE KHERI AND OTHERS
LAWS(ALL)-2017-2-260
HIGH COURT OF ALLAHABAD
Decided on
February 22,2017
Smt. Nafeesun Nisha And 6 Ors.
Appellant
VERSUS
First Additional District Judge Kheri And Others
Respondents
JUDGEMENT
RAKESH SRIVASTAVA,J. -
(1.) Supplementary affidavit filed today is taken on record.
(2.) Heard Shri Ram Lakhan Vishwakarma, learned counsel for the petitioner.
(3.) In view of the order proposed to be passed notices to the respondents No. 1 to 7 are dispensed with.;
(2.) Heard Shri Ram Lakhan Vishwakarma, learned counsel for the petitioner.
(3.) In view of the order proposed to be passed notices to the respondents No. 1 to 7 are dispensed with.;
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