KARUNA NAND BAJPAYEE,J. - (1.) This application has been filed seeking the release of the applicant on bail in Case Crime No.283 of 2015, under section 342, 364, 302, 201, 323 I.P.C. and 3(2)5 SC/ST Act, Police Station-Sachendi, District-Kanpur Nagar.
(2.) Heard learned counsel for the applicant and learned A.G.A.
(3.) Perused the record.;