SARDAR DEWAN SINGH Vs. M/S. KHANUJA FINANCE CO. & ANOTHER
LAWS(ALL)-2017-10-232
HIGH COURT OF ALLAHABAD
Decided on October 09,2017

Sardar Dewan Singh Appellant
VERSUS
M/S. Khanuja Finance Co. And Another Respondents

JUDGEMENT

SUNITA AGARWAL,J. - (1.) Heard Sri Srijan Mehrotra holding brief of Sri A.K. Mehrotra, learned counsel for the petitioner, Sri A.D. Saunder and Sri Rakesh Bagga, learned counsels for respondent no. 2.
(2.) It is noteworthy that no one appeared for respondent no. 1 namely M/s Khanuja Finance Company. Sri P.K. Jain, learned Advocate has filed his counter affidavit on behalf of respondent no. 1. On an information given to him, he denied having any instructions from respondent no. 1.
(3.) As the matter is pending for the last 14 years, this Court is not inclined to adjourn it any further.;


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